Delhi High Court - Orders
C.S. Properties Pvt Ltd & Ors vs Ruchi Agarwal & Ors on 21 August, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~25 to 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 194/2012 & EX.APPL.(OS) 418/2021, EX.APPL.(OS)
165/2023, EX.APPL.(OS) 166/2023, EX.APPL.(OS) 656/2024
C.S. PROPERTIES PVT LTD & ORS .....Decree Holder
Through:
versus
RUCHI AGARWAL & ORS .....Judgement Debtor
Through: Mr. Rohit Choudhry, Ms. Preeti Kohli,
Advs. for JD Nos. 1 to 3
Mr. Gautam Narayan, Sr. Adv. for
proposed JD Nos. 7 & 8
Mr. Animesh Sinha, Mr. Shivam
Chauhan, Advs. for proposed JD Nos.
9 & 11
26
+ EX.P. 195/2012 & EX.APPL.(OS) 548/2012, EX.APPL.(OS)
484/2014, EX.APPL.(OS) 448/2021EX.APPL.(OS) 185/2023, ,
EX.APPL.(OS) 186/2023, EX.APPL.(OS) 647/2024
NICOLIAN INDIA AND ORS .....Decree Holder
Through:
versus
RUCHI AGARWAL & ORS .....Judgement Debto
Through: Mr. Rohit Choudhry, Ms. Preeti Kohli,
Advs. for JD Nos. 1 to 3
Mr. Gautam Narayan, Sr. Adv. for
proposed JD Nos. 7 & 8
Mr. Animesh Sinha, Mr. Shivam
Chauhan, Advs. for proposed JD Nos.
9 & 11
27
+ EX.P. 196/2012 & EX.APPL.(OS) 549/2012, EX.APPL.(OS)
485/2014, EX.APPL.(OS) 417/2021, EX.APPL.(OS)
83/2023EX.APPL.(OS) 84/2023, EX.APPL.(OS) 664/2024
NICOLIAN BROS & ORS .....Decree Holder
Through:
versus
RUCHI AGARWAL & ORS .....Judgement Debtor
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/08/2025 at 23:39:02
Through: Mr. Rohit Choudhry, Ms. Preeti Kohli,
Advs. for JD Nos. 1 to 3
Mr. Gautam Narayan, Sr. Adv. for
proposed JD Nos. 7 & 8
Mr. Animesh Sinha, Mr. Shivam
Chauhan, Advs. for proposed JD Nos.
9 & 11
28
+ EX.P. 197/2012 & EX.APPL.(OS) 447/2021, EX.APPL.(OS)
133/2023, EX.APPL.(OS) 134/2023, EX.APPL.(OS) 711/2024
NICOLIAN SECURITIES & FINANCE PVT LTD & ORS
.....Decree Holder
Through:
versus
RUCHI AGARWAL & ORS .....Judgement Debtor
Through: Mr. Rohit Choudhry, Ms. Preeti Kohli,
Advs. for JD Nos. 1 to 3
Mr. Gautam Narayan, Sr. Adv. for
proposed JD Nos. 7 & 8
Mr. Animesh Sinha, Mr. Shivam
Chauhan, Advs. for proposed JD Nos.
9 & 11
29
+ O.M.P. (COMM) 45/2020 & I.A. 9804/2018, I.A. 3779/2021, I.A.
3780/2021, I.A. 16204/2021
APOGEE INTERNATIONAL LTD. .....Petitioner
Through: Mr. Nikilesh Ramachandran, Mr.
Shubham Seth, Ms. Ananya V Mehra,
Ms. Soumya Saisa Das, Advs.
versus
NICOLIAN INC. & OTHERS . ....Respondent
Through:
30
+ O.M.P. (COMM) 46/2020 & I.A. 9806/2018, I.A. 3781/2021, I.A.
3782/2021, I.A. 4036/2021, I.A. 4037/2021
APOGEE INTERNATIONAL LTD. .....Petitioner
Through: Mr. Nikilesh Ramachandran, Mr.
Shubham Seth, Ms. Ananya V Mehra,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/08/2025 at 23:39:02
Ms. Soumya Saisa Das, Advs.
versus
NICOLIAN (INDIA) PVT. LTD. & OTHERS .....Respondent
Through:
31
+ O.M.P. (COMM) 47/2020 & I.A. 9807/2018, I.A. 4040/2021, I.A.
4041/2021
APOGEE INTERNATIONAL LTD. .....Petitioner
Through: Mr. Nikilesh Ramachandran, Mr.
Shubham Seth, Ms. Ananya V Mehra,
Ms. Soumya Saisa Das, Advs.
versus
C S PROPERTIES (P) LTD. & ORS. .....Respondent
Through:
32
+ O.M.P. (COMM) 50/2020 & I.A. 9805/2018, I.A. 3783/2021, I.A.
3784/2021, I.A. 4038/2021, I.A. 4039/2021
APOGEE INTERNATIONAL LTD. .....Petitioner
Through: Mr. Nikilesh Ramachandran, Mr.
Shubham Seth, Ms. Ananya V Mehra,
Ms. Soumya Saisa Das, Advs.
versus
NICOLIAN SECURITIES & FINANCE (P) LTD. & ORS.
.....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 21.08.2025
1. List on 22.08.2025 at 2:30 p.m.
2. Paragraph No. 5 of the Order dated 07.07.2025 passed by this Court is modified to the extent that "OMP(COMM.) No. 444-447/2006 shall be read as "OMP. No. 444-447/2006.
JASMEET SINGH, J AUGUST 21, 2025/sp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/08/2025 at 23:39:02