Section 12(3)(a) in Articles of Jewellery (Collection of Duty) Rules, 2016

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Union of India - Subsection

Section 12(3)(a) in Articles of Jewellery (Collection of Duty) Rules, 2016

(a)a record containing the stock details of manufactured articles and traded articles separately for silver studded articles; gold or platinum articles studded with diamonds; and other gold or platinum articles, on weight or caratage basis; and

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Union of India - Subsection

Section 12(3)(a) in Articles of Jewellery (Collection of Duty) Rules, 2016