Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Maharashtra - Subsection

Section 110(c) in The Maharashtra Co-Operative Societies Act, 1960

(c)any charitable purpose as defined in section 2 of the Charitable Endowments Act, 1890.