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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(1)(f) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(f)the tenure of office, salaries and allowances and other conditions of service of the officers, teachers and employees of the Institute;