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[Cites 0, Cited by 0] [Section 187(5)] [Section 187] [Entire Act]

Union of India - Subsection

Section 187(5)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)in thick, foggy or tempestuous weather impairing visibility if his locomotive explodes two detonators place about ten meters apart he shall control his train immediately and shall follow the aspect of the fix signal ahead within a distance of two hundred seventy meters;