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[Cites 0, Cited by 0] [Section 7B(1)] [Section 7B] [Entire Act]

Union of India - Subsection

Section 7B(1)(a) in The Factories Act, 1948

(a)ensure, so far as is reasonably practicable, that the article is so designed and constructed as to be safe and without risks to the health of the workers when properly used;