Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 105 in The Finance Act, 2017 105. Amendment of section 84. - In the Customs Act, in section 84, for clause (a), the following clause shall be substituted, namely:-"(a) the form and manner in which an entry may be made in respect of goods imported or to be exported by post;".
