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[Cites 0, Cited by 0] [Section 73] [Entire Act]

Daman and Diu - Subsection

Section 73(2) in Daman and Diu Value Added Tax Regulation, 2005

(2)Where the number of members of the Appellate Tribunal is more than one, the Government shall appoint one of those members to be the Chairperson of the Appellate Tribunal.