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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Telangana - Subsection

Section 80(1)(d) in Telangana District Boards Act, 1955

(d)the construction and repair of public tanks, wells and water works for the supply of water from them and from other sources and the construction and maintenance of works for the preservation from pollution of water used for drinking, cooking and other domestic purposes;