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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(i) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(i)Whether the principal officer and/or any other official of the insurance broker has violated the code of conduct as specified in Schedule I - Form H and Schedule I - Form I, as applicable, of these regulations;