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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(2)No site having a gradient steeper than one vertical to three horizontal shall be used for construction of a building:Provided that in case where the site requires treatment, its stability shall be certified by a competent Engineer.