Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Sikkim - Subsection

Section 5(b) in Sikkim Co-Operative Societies Act, 1978

(b)The word 'limited' shall be the last word in the name of every society with limited liability registered under this Act.