Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 316(1)] [Section 316] [Entire Act]

Union of India - Subsection

Section 316(1)(b) in The Merchant Shipping Act, 1958

(b)in the case of any other ship, a certificate to be called "an Indian load line certificate".