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[Cites 0, Cited by 0] [Section 846] [Entire Act]

State of Punjab - Subsection

Section 846(4) in Punjab Jail Manual, 1996

(4)A sufficient number of cows should be always in milk. Those which are permanently barren, male calves and female calves in excess of the number required to keep the dairy going, should be sold. If it is found cheaper to sell all the female calves and purchase full grown cows, this should be done.