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[Cites 0, Cited by 0] [Section 11E] [Entire Act]

State of Haryana - Subsection

Section 11E(1) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(1)The site plan shall be drawn to a scale of not less than:
(a)1 to 200 for sites not exceeding 1000 square meters;
(b)1 to 400 for sites exceeding 1OOO square meters but below 4500 square meters;
(c)1 to 800 for sites of 4500 square meters and above.