Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

Bengal Presidency - Subsection

Section 20(1a) in Bengal Excise Act, 1909

(1a)[ a license for sale granted under the Excise law in force in any other [State] [Clause (1 a) inserted by section 11(b) of the Bengal Excise (Amendment) Act. 1914 (Bengal Act No. 7 of 1914).] may, on such conditions as may be determined by the Excise Commissioner, be deemed to be a license granted under this Act;]