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[Cites 0, Cited by 0] [Section 82] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 82(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)All markets and fairs or such portion thereof as are held upon public land shall be managed and regulated by the District Panchayat and all dues levied or imposed in respect thereof shall be credited to the District Panchayat Fund.