Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 550] [Entire Act] State of Uttar Pradesh - Subsection Section 550(c) in Uttar Pradesh Municipal Corporation Act, 1959 (c)in addition to the imposition of such fine be required to remedy the mischief so far as lies, in his power.