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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(2)(c) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(c)provide for the management and control of such revenue stations and for regulating the appointment and duties of persons employed thereat;