Delhi High Court - Orders
Union Of India vs Ms Alishba Khan & Ors on 30 May, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~ 1 & 2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 364/2023, CM APPLs. 19600/2023 & 19603/2023
UNION OF INDIA ..... Appellant
Through: Mr. Kirtiman Singh, CGSC with Ms.
Vidhi Jain, Advocate.
versus
MS ALISHBA KHAN & ORS. ..... Respondents
Through: Ms. Shruti Gupta, Ms. Tanya Kumari
and Mr. Rahul Malhotra, Advocates.
Mr. Anuj Aggarwal, ASC for
GNCTD with Ms. Ayushi Bansal,
Ms. Arshya Singh and Mr. Aakash
Dahiya, Advocate for R-2 and R-4.
Mr. Tanveer Oberoi, Advocate for
AIIMS.
Mr. Rohan Poddar, Advocate for
Amicus Curiae Ms. Shyel Trehan,
Advocate.
+ LPA 365/2023, CM APPLs. 19628/2023, 19631/2023 & 23400/2023
UNION OF INDIA ..... Appellant
Through: Mr. Kirtiman Singh, CGSC with Ms.
Vidhi Jain, Advocate.
versus
MASTER ARNESH SHAW & ANR. ..... Respondents
Through: Ms. Shruti Gupta, Ms. Tanya Kumari
and Mr. Rahul Malhotra, Advocates.
Mr. Tanveer Oberoi, Advocate for
AIIMS.
LPA 364/2023 Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 02:41:37
Mr. Rohan Poddar, Advocate for
Amicus Curiae Ms. Shyel Trehan,
Advocate.
Mr. Ashok Aggarwal, Advocate.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 30.05.2023
1. Learned Counsel appearing for the Parties have stated before this Court that the learned Single Judge has adjourned the matter for 10.07.2023. They pray for the matter to be listed after 10.07.2023.
2. List on 21.07.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J MAY 30, 2023 S. Zakir LPA 364/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 02:41:37