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Delhi High Court - Orders

Union Of India vs Ms Alishba Khan & Ors on 30 May, 2023

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

                                    $~ 1 & 2
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           LPA 364/2023, CM APPLs. 19600/2023 & 19603/2023
                                                UNION OF INDIA                                                                  ..... Appellant
                                                                                      Through:                 Mr. Kirtiman Singh, CGSC with Ms.
                                                                                                               Vidhi Jain, Advocate.

                                                                                      versus

                                                MS ALISHBA KHAN & ORS.                                                          ..... Respondents
                                                                                      Through:                 Ms. Shruti Gupta, Ms. Tanya Kumari
                                                                                                               and Mr. Rahul Malhotra, Advocates.
                                                                                                               Mr. Anuj Aggarwal, ASC for
                                                                                                               GNCTD with Ms. Ayushi Bansal,
                                                                                                               Ms. Arshya Singh and Mr. Aakash
                                                                                                               Dahiya, Advocate for R-2 and R-4.
                                                                                                               Mr. Tanveer Oberoi, Advocate for
                                                                                                               AIIMS.
                                                                                                               Mr. Rohan Poddar, Advocate for
                                                                                                               Amicus Curiae Ms. Shyel Trehan,
                                                                                                               Advocate.

                                    +           LPA 365/2023, CM APPLs. 19628/2023, 19631/2023 & 23400/2023
                                                UNION OF INDIA                                                                  ..... Appellant
                                                                                      Through:                 Mr. Kirtiman Singh, CGSC with Ms.
                                                                                                               Vidhi Jain, Advocate.

                                                                                      versus

                                                MASTER ARNESH SHAW & ANR.                                                       ..... Respondents
                                                                                      Through:                 Ms. Shruti Gupta, Ms. Tanya Kumari
                                                                                                               and Mr. Rahul Malhotra, Advocates.
                                                                                                               Mr. Tanveer Oberoi, Advocate for
                                                                                                               AIIMS.




                                    LPA 364/2023                                                                                           Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 02:41:37
                                                                                                                Mr. Rohan Poddar, Advocate for
                                                                                                               Amicus Curiae Ms. Shyel Trehan,
                                                                                                               Advocate.
                                                                                                               Mr. Ashok Aggarwal, Advocate.

                                                CORAM:
                                                HON'BLE THE CHIEF JUSTICE
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER

% 30.05.2023

1. Learned Counsel appearing for the Parties have stated before this Court that the learned Single Judge has adjourned the matter for 10.07.2023. They pray for the matter to be listed after 10.07.2023.

2. List on 21.07.2023.

SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J MAY 30, 2023 S. Zakir LPA 364/2023 Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 02:41:37