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[Cites 0, Cited by 0] [Section 8A(3)] [Section 8A] [Entire Act]

State of Karnataka - Subsection

Section 8A(3)(ii) in Karnataka Silkworm Seed Cocoon and Silk Yarn (Regulation of Production, Supply, Distribution and Sale) Act, 1959

(ii)a licensed dealer who has hundred percent export oriented unit and imports silkyarn from outside India for the purpose of manufacture of silk fabrics and to export it outside India.