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[Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act]

State of Himachal Pradesh - Subsection

Section 64(3)(b) in Himachal Pradesh Waqf Rules, 2016

(b)to the sealing of erection of work of the waqf premises, under the Act, the Executive Magistrate may take such police assistance as may be necessary.