Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Bihar - Section Section 30 in The Bihar Panchayat Raj Act, 2006 30. Accounts. - The income and expenditure account of every Gram Panchayat shall be maintained in such form and manner as prescribed.
