Himachal Pradesh High Court
Shammi Sood vs . Abhishek Vashishth & Another. on 28 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Shammi Sood Vs. Abhishek Vashishth & Another.
.
CMPMO No. 282 of 2021 28.2.2022 Present: None for the petitioner.
Mr.Romesh Verma, Advocate, for the respondents.
CMPMO No. 282 of 2021 & CMP No. 13530 of 2021 There is no representation on behalf of petitioners.
However, in the interest of justice, matter is adjourned.
r List on 14th March, 2022.
(Vivek Singh Thakur), Judge.
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