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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(10) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966

(10)(1) The non-official members of the Committee other than those who are members of the Madhya Pradesh Legislative Assembly shall be entitled to draw travelling and daily allowances as for a first grade officer of the State Government.