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State of Chattisgarh - Section

Section 31 in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

31. Management of Children Homes.

- Management of Children Homes shall be maintained by an officer in charge specifically appointed to hold office as superintendent of the institution, who is under the control and supervision of the senior department District Officer, District Collector and Commissioner/Director of Social Welfare.