Supreme Court - Daily Orders
Mukesh Singh vs Saurabh Chaudhary on 29 July, 2019
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.18 COURT NO.13 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16464/2019
(Arising out of impugned final judgment and order dated 03-05-2019
in FA No. 594/2018 passed by the High Court Of Judicature At
Allahabad)
MUKESH SINGH & ORS. Petitioner(s)
VERSUS
SAURABH CHAUDHARY & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.102724/2019-EXEMPTION FROM FILING
O.T. )
Date : 29-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Nagendra Singh, Adv.
Mr. Siddharth Singh, Adv.
Mr. Vishwa Pal Singh, AOR
For Respondent(s) Mr. Shekhar Prit Jha, AOR
Ms. Himani Mishra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. Pending application stands disposed of.
(ASHA SUNDRIYAL) (ANITA RANI AHUJA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2019.07.31
17:50:46 IST
Reason: