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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Standard of Weights and Measures (Approval of Models) Rules, 1987

(2)Where any disapproved model is resubmitted for approval, it shall be deemed, for the purposes of levy of fees and tests under these rules, to be a fresh application for the approval of that model.