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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(f) in The National Cadet Corps Rules, 1948

(f)[ two Headmasters/Headmistress of schools which provide a unit of the Junior Division/Girls Division (Junior Wing) to be nominated annually by the State Government;] [Substitued by S.R.O. 290, dated 4th July, 1952, Part II, Section 4, page 261]