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[Cites 0, Cited by 0] [Section 219(2)] [Section 219] [Entire Act]

State of Karnataka - Subsection

Section 219(2)(i) in Karnataka Panchayat Raj Act, 1993

(i)payment of salaries and allowances to the Adhyaksha and Upadhyaksha, officers and staff, traveling allowance, daily allowance, and sitting fees to the members of the Taluk Panchayat or any committee thereof, subject to such rules as may be made in this behalf by the Government;