Punjab-Haryana High Court
Sikander And Others vs State Of Haryana & Others on 12 September, 2019
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP-14244 of 2017 (O&M)
Date of decision: 12.09.2019
Sikander and others .... Petitioners
versus
State of Haryana and others .... Respondents
CORAM:HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present: Mr. Sandeep Panwar, Advocate
for the petitioners.
Ms. Safia Gupta, AAG, Haryana.
Mr. Padamkant Dwivedi, Advocate
for respondent No.2.
Mr. Rajnish K. Gupta, Advocate
for private respondents.
***
HARSIMRAN SINGH SETHI, J. .
For orders, see judgment of even date passed in CWP No.2676 of 2016 titled as Pawan Kumar and others vs. State of Haryana and another.
(HARSIMRAN SINGH SETHI) 12.09.2019 JUDGE aarti
1. Whether speaking/non-speaking? Yes/No
2. Whether reportable? Yes/No 1 of 1 ::: Downloaded on - 28-10-2019 07:20:48 :::