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[Cites 0, Cited by 0] [Section 87A(3)] [Section 87A] [Entire Act]

State of Maharashtra - Subsection

Section 87A(3)(vii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(vii)particulars of all plans, proposed expenditures, actual expenditures on major services provided or activities performed and reports on disbursements made;