Section 56(2)(iii) in Bihar and Orissa Excise Rules, 1919

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Bihar - Subsection

Section 56(2)(iii) in Bihar and Orissa Excise Rules, 1919

(iii)the expression "soldier" "member of a soldier's family" and "camp follower" do not include an Indian soldier or a member of an Indian soldier's family, or an Indian camp-follower, when such soldier or camp-follower is absent from his regiment.

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State of Bihar - Subsection

Section 56(2)(iii) in Bihar and Orissa Excise Rules, 1919