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[Cites 0, Cited by 0] [Section 92C(1)] [Section 92C] [Entire Act]

State of Odisha - Subsection

Section 92C(1)(b) in The Orissa Grama Panchayats Election Rules, 1965

(b)any such error or irregularity, in procedure as is likely to vitiate the poll, is committed at a polling station or at a place fixed for the poll, the Presiding Officer shall forthwith report the matter to the Election Officer.