Kerala High Court
Unknown vs By Advs.Sri.Biju Abraham
Author: Alexander Thomas
Bench: Alexander Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
MONDAY, THE 22ND DAY OF JANUARY 2018 / 2ND MAGHA, 1939
OP(C).No. 187 of 2018
RPIA 524/15 & RPIA 525/15 IN OS 12/2014 of SUB COURT, KOYILANDY
PETITIONER(S)/APPELLANT
MAVVANCHERY ASHRAF,
S/O.ABDULLA, AGED 36 YEARS,
MANGATTUMMAL HOUSE, CHERAPURAM P.O.,
KAKKATTIL, CHERAPURAM AMSOM,DESOM,
VELAM VILLAGE, VATAKRA TALUK, PIN -673507.
BY ADVS.SRI.BIJU ABRAHAM
SRI.E.V.LIJEESH
RESPONDENT(S)/RESPONDENT:
PULLAROTT P. AMMAD,
S/O.POCKER, AGED 64 YEARS,
MAVVANCHERRY, THAZHEKUNI HOUSE,
CHERAPURAM P.O., CHERAPURAM AMSOM DESOM,
VELAM VILLAGE, VATAKARA TALUK, PIN - 673507.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 22-01-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C).No. 187 of 2018 (O)
APPENDIX
PETITIONER(S)' EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE COMMON ORDER DATED
04.03.2017 IN I.A.NO. 524/15 & 525/15 IN OS.NO. 12/2014 ON
THE SUB COURT, KOYILANDY
EXHIBIT P2 A TRUE COPY OF THE APPEAL MEMORANDUM IN
UNNUMBERED C.M.A. NO. 2017 ON THE FILES OF
DISTRICT COURT, KOZHIKODE DATED 21.12.2017
EXHIBIT P3 A TRUE COPY OF THE STAY PETITION IN THE
UNNUMBERED C.M.A. OF 2017 WITH UNNUMBERED
INTERLOCUTORY APPLICATION ON THE FILES OF
DISTRICT COURT, KOZHIKODE DATED 21.12.2017
EXHIBIT P4 A TRUE COPY OF THE I.A.NO. 19/18 IN UNNUMBERED
CMA OF 2017 ON THE FILES OF DISTRICT COURT,
KOZHIKODE DATED 21.12.2017
RESPONDENT(S)'EXHIBITS:NIL
TRUE COPY
P.A.TO JUDGE
MIN
ALEXANDER THOMAS, J.
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O.P.(C) No. 187 of 2018
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Dated this the 22nd day of January, 2018
JUDGMENT
The prayers in this Original Petition (Civil) filed under the enabling provisions of Article 227 of the Constitution of India are as follows :
b