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Kerala High Court

Unknown vs By Advs.Sri.Biju Abraham

Author: Alexander Thomas

Bench: Alexander Thomas

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                     PRESENT:


                  THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS


             MONDAY, THE 22ND DAY OF JANUARY 2018 / 2ND MAGHA, 1939


                                OP(C).No. 187 of 2018



          RPIA 524/15 & RPIA 525/15 IN   OS 12/2014 of SUB COURT, KOYILANDY


PETITIONER(S)/APPELLANT



    MAVVANCHERY ASHRAF,
    S/O.ABDULLA, AGED 36 YEARS,
    MANGATTUMMAL HOUSE, CHERAPURAM P.O.,
    KAKKATTIL, CHERAPURAM AMSOM,DESOM,
    VELAM VILLAGE, VATAKRA TALUK, PIN -673507.



   BY ADVS.SRI.BIJU ABRAHAM
           SRI.E.V.LIJEESH




RESPONDENT(S)/RESPONDENT:


    PULLAROTT P. AMMAD,
    S/O.POCKER, AGED 64 YEARS,
    MAVVANCHERRY, THAZHEKUNI HOUSE,
    CHERAPURAM P.O., CHERAPURAM AMSOM DESOM,
    VELAM VILLAGE, VATAKARA TALUK, PIN - 673507.




    THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 22-01-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C).No. 187 of 2018 (O)


                                           APPENDIX


PETITIONER(S)' EXHIBITS


EXHIBIT P1        A TRUE COPY OF THE COMMON ORDER DATED
                  04.03.2017 IN I.A.NO. 524/15 & 525/15 IN OS.NO. 12/2014 ON
                  THE SUB COURT, KOYILANDY


EXHIBIT P2        A TRUE COPY OF THE APPEAL MEMORANDUM IN
                  UNNUMBERED C.M.A. NO. 2017 ON THE FILES OF
                  DISTRICT COURT, KOZHIKODE DATED 21.12.2017


EXHIBIT P3        A TRUE COPY OF THE STAY PETITION IN THE
                  UNNUMBERED C.M.A. OF 2017 WITH UNNUMBERED
                  INTERLOCUTORY APPLICATION ON THE FILES OF
                  DISTRICT COURT, KOZHIKODE DATED 21.12.2017


EXHIBIT P4        A TRUE COPY OF THE I.A.NO. 19/18 IN UNNUMBERED
                  CMA OF 2017 ON THE FILES OF DISTRICT COURT,
                  KOZHIKODE DATED 21.12.2017


RESPONDENT(S)'EXHIBITS:NIL

                                                                       TRUE COPY

                                                                    P.A.TO JUDGE

MIN

                     ALEXANDER THOMAS, J.
               -------------------------------------------------
                          O.P.(C) No. 187 of 2018
               -------------------------------------------------
                Dated this the 22nd day of January, 2018

                               JUDGMENT

The prayers in this Original Petition (Civil) filed under the enabling provisions of Article 227 of the Constitution of India are as follows :

b