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State of Kerala - Section

Section 73 in A.P.J. Abdul Kalam Technological University Act, 2015

73. Dissolution of the Centre for Engineering Research and Development.

- Notwithstanding anything contained in any other law for the time being in force, the Centre for Engineering Research and Development, (Registration Number T.1872/09 dated 16-12-2009), a Society registered under the Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955 is hereby dissolved and all its assets and liabilities shall be transferred to the University and shall continue to function as the Centre for Engineering Research and Development.