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[Cites 0, Cited by 0] [Section 21J(1)] [Section 21J] [Entire Act]

State of Bihar - Subsection

Section 21J(1)(ii) in The Bihar Co-operative Societies Rules, 1959

(ii)Publish or cause to be published on the notice board of the society a general notice fixing the date for filing objections to the voters list and the disposal of the objections by him :