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[Cites 0, Cited by 0] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(85) in The Railway Protection Force Rules, 1987

85.1While in service, all members of the Force shall remain in good mental andbodily health in accordance with the medical category as may be prescribed in the Directives. The Director-General may also prescribe the periodicity for medicalexamination of each class and rank of the members of the Force while in service.