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[Cites 0, Cited by 0] [Section 6A] [Entire Act]

Union of India - Subsection

Section 6A(8) in The Citizenship Act, 1955

(8)Save as otherwise expressly provided in this section, the provisions of this section shall have effect notwithstanding anything contained in any other law for the time being in force.]**6B. [ Special provisions as to citizenship of person covered by proviso to clause (b) of sub-section (1) of section 2. [Inserted by Act No. 47 of 2019, dated 12.12.2019.]