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State of Tripura - Section

Section 16 in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

16. Holidays.

- The public holidays declared for the Government officers by the State Government from time to time shall also be the holiday for the Board :Provided that the President shall have the authority to declare, in addition, two holidays and two half-holidays in a year in special circumstances.