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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(4) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(4)The members appointed under sub-section (3) shall hold office until the nomination of members referred to in section 5 is made and the names of the members so nominated are published in the Official Gazette.