Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(5) in The Industrial Finance Corporation Act, 1948 (5).[* * *] [ Sub-S. (5) omitted by Act 18 of 1964, Section 38 and Sch. II (w.e.f. 1.8.1964).]
