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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Uttar Pradesh - Subsection

Section 64(1)(i) in Uttar Pradesh Value Added Tax Act, 2008

(i)under sub-section (10) of section 45 and who is suspected to have evaded payment of tax exceeding one lakh rupees or such larger amount of tax as the State Government may by notification in the Gazette specify; or