Bombay High Court
Diiarampal Satyapal Foods Ltd vs Parle Products Pvt. Ltd on 9 July, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-4
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 31556 OF 2023
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 26056
OF 2023
Diiarampal Satyapal Foods Ltd ....PETITIONER
V/S
Parle Products Pvt. Ltd ....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 33190 OF 2023 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 26056 OF 2023 Parle Products Private Limited ....PETITIONER V/S Ds Innovative Products Llp ....RESPONDENT WITH COURT RECEIVER REPORT NO. 427 OF 2023 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 26056 OF 2023 Parle Products Prvate Limited And Anr. ....PETITIONER V/S Ds Innovative Products Llp And Ors ....RESPONDENT WITH Page 1/2 ::: Uploaded on - 09/07/2024 ::: Downloaded on - 11/07/2024 03:27:33 ::: INTERIM APPLICATION LODGING NO. 26691 OF 2023 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 26056 OF 2023 Parleproducts Prvate Limited ....PETITIONER V/S Ds Innovative Products Llp ....RESPONDENT Senior Counsel Veerendra Tuljapurkar a/w. Counsel Hiren Kamod Adv. Lakshyaved R. Odehkar , Adv. Omkar N. Mhasde for petitioner.
Sr. Adv. Darius Khambata a/w. Adv. Deepak Dhingra, Adv.Rajuram Kuleriya, Adv. Samhita Choudhary i/b. Rajuram Kuleriya for the applicant/defendant No.2.
Mentioned. ( To be placed at 2.30 p.m.) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 9th July, 2024 P.C. :
S.O. to 01/08/2024 .Earlier ad-interim order to Continue till the next date.
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