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[Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act]

State of Odisha - Subsection

Section 111(1)(d) in The Orissa Development Authorities Rules, 1983

(d)the duties of Architect-member shall be to prepare development schemes as per the provisions of Section 21 and shall do all such things incidental thereto.