Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 987] [Entire Act] Bengal Presidency - Subsection Section 987(l) in Police Regulations, Bengal , 1943 (l)The cost of arms, equipment and stores issued from the Arsenal is, under the orders of the Central Government, debited to the Police Department, and the articles therefore become its property.