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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(b) in The Betwa River Board Act, 1976

(b)to publish statistics or other information relating to the various aspects of flood control and drainage in the Betwa River Valley [, the regulation of [Substituted by Act 47 of 1977, Section 6 for "and the regulation of Rajghat Reservoir" ][Rani Laxmibai Sagar] [Substituted by Act 49 of 1993, Section 3. ] and the generation of power at Rajghat Dam] [Substituted by Act 47 of 1977, Section 6 for "and the regulation of Rajghat Reservoir" ];