Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 8 in The Ganpat University Act, 2005 8. Authorities of University. - The following shall be the authorities of the University namely.-(a)The Board of Governors;(b)The Academic Council;(c)The Finance Committee; and(d)such other authorities as may be prescribed by the Regulations.
