Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 117 in Jammu and Kashmir Forest (Protection) Force Rules, 2012 117. Implementation of orders in appeal. - The authority, which made the order appealed against, shall give effect to the orders passed by the appellate authority.
