Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 24] [Entire Act] State of Karnataka - Subsection Section 24(f) in Karnataka Forest Act, 1963 (f)quarries stone, burns lime or charcoal, or collects, subjects to any manufacturing process, or removes, any forest produce;
